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Section 41. Effect of accepting performance from this person


Category of Bare Act Name of the Act Year of Promulgation
Civil Laws Indian Contract Act, 1872 1872
Act Number Enactment Date Chapter Number
9 1872-04-25 4
Chapter Title Ministry Department
Of the performance of contracts which must be performed Ministry of Law and Justice, Legislative Department Department of Law and Legislative Affairs

When a promisee accepts performance of the promise from a third person, he cannot afterwards enforce it against the promisor.

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