| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | Indian Contract Act, 1872 | 1872 |
| Act Number | Enactment Date | Chapter Number |
| 9 | 1872-04-25 | 5 |
| Chapter Title | Ministry | Department |
| Of certain relation resembling those created by contract | Ministry of Law and Justice, Legislative Department | Department of Law and Legislative Affairs |
A person who finds goods belonging to another, and takes them into his custody, is subject to the same responsibility as a bailee.1
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1.See sections 151 and 152,infra.
