Whoever, in any declaration made or subscribed by him, which declaration any Court or any public servant or other person, is bound or authorised by law to receive as evidence of any fact, makes any statement which is false, and which he either knows or believes to be false or does not believe to be true, touching any point material to the object for which the declaration is made or used, shall be punished in the same manner as if he gave false evidence.
Saturday, 25, Apr, 2026
- Supreme Court directs States, UTs to prepare action plan to implement guidelines for intensive care services
- हाईकोर्ट ने डीआईओेएस को हटाया, यूपी एसटीएफ को सौंपी जांच, वसूली के आदेश भी
- Bar Council of Delhi Elections 2026: Eliminated and Suspended Candidates stall start of the Counting process in Delhi HC, manhandle returning officers
- HC expounds: Expression 'f*** off' in a workplace email, though 'uncouth and discourteous', does not amount to sexual harassment
- पति को ठुकराया, प्रेमी के साथ रहने की जिद:8 साल की शादी टूटी; कोर्ट ने कहा- तलाक होने तक मायके में रहेगी महिला
- 'भारत एक सेक्युलर देश, इसका मतलब यह नहीं...', हाईकोर्ट बोला- शंकराचार्य भारतीय दर्शन के सबसे सम्मानित आचार्य
- जरा पास आओ... शख्स ने महिला से बोली यह बात, हाईकोर्ट पहुंचा मामला, जज साहब ने सुनाया यह फैसला
- हाईकोर्ट ने कहा- आवेदन के समय अविवाहित बेटी अनुकंपा नियुक्ति की पात्र, जानें पूरा मामला
- 'बालिग कपल का पीछा नहीं, अपराधों की जांच करें', हाईकोर्ट ने यूपी पुलिस को दी ये नसीहत
- बांग्लादेश भेजे गए लोगों की वापसी पर सुप्रीम कोर्ट सख्त, केंद्र सरकार से मांगा स्पष्ट जवाब
- सुप्रीम कोर्ट से झारखंड सरकार को झटका, ED अधिकारियों पर मारपीट मामले में CBI जांच रहेगी जारी
- सज्जन कुमार को सुप्रीम कोर्ट से राहत नहीं, पत्नी से मिलने की जमानत याचिका खारिज
- Internship Opportunity at The Indian Journal for Research in Law and Management [Online; 1 Month]: Apply by May 4
- National Virtual Intellectual Property Rights Essay Writing Competition 2.0, 2026 by CAIPR, HPNLU Shimla [Cash Prizes of Rs. 15k]: Submit by May 25
- Inter-University Debate Competition 2026 by Pro Bono Club, School of Legal Studies, K.R. Mangalam University [Online; April 30; Cash Prizes of Rs. 3.7k]: Submit Now!
