If the offence, the committing of which, or the attempting to commit which occasions the exercise of the right of private defence, be theft, mischief, or criminal trespass, not of any of the descriptions specified in section 41, that right does not extend to the voluntary causing of death, but does extend, subject to the restrictions specified in section 37, to the voluntary causing to the wrong-doer of any harm other than death.
Friday, 24, Apr, 2026
- Bar Council of Delhi Elections 2026: Counting of votes to resume from 25th April in Delhi HC
- [Press Release] Zorvia Flags SEBI Disclosure Concerns in Court, in Ongoing Defamation Proceedings Against Emcure and Zuventus
- Webinar on ‘Women in Criminal Law: Roles and Realities’ by Pink Legal Femora [April 26; 5 PM; Free]: Register Now!
- CfP: Vishwakarma University Law Journal [Volume 6 Issue 1]: Submit by May 15!
- हाई कोर्ट का कड़ा रुख, आदेश की अनदेखी पर IAS अधिकारी को झटका, सैलरी से कटेगा 1 लाख का जुर्माना
- Honourable Ras Al Khaimah Court of Cassation Upholds Conviction in AED 500,000 Embezzlement & Forgery Case
- वकील और पूर्व सैनिक को लगाई बेवजह हथकड़ी, अदालत का आदेश- सरकार दे 50-50 हजार रुपये मुआवजा
- Bar Council of Delhi Elections 2026: Advocates protest at Delhi High Court against Election Committee for vote counting scandal, demand re-election
- Cyril Amarchand Mangaldas advises Mapletree Logistics Trust on acquisition of an entity operating a logistic warehousing facility in Bhiwandi
- HC makes Rapido's Disability Friendly undertaking permanently binding under RPwD Act
- Directing Medical Examination without foundational Evidence amounts to Abuse of Discretionary Power, rules HC
- "सगी बेटी का 20 से ज्यादा बार किया रेप, हाईकोर्ट ने पलटी फांसी की सजा; अब 'तिल-तिल कर मरेगा' दरिंदा
- पति को जलाने के आरोप में घिरी पत्नी के भरण-पोषण पर रोक, हाईकोर्ट ने कहा-ये अपराध को बढ़ावा देने जैसा
- हाईकोर्ट ने कहा- सड़कें हैं या धूल के गुबार, अफसरों को अदालत में पेश होने के आदेश
- निचली अदालतों को हाईकोर्ट की सख्त हिदायत, अब पॉक्सो कोर्ट सीधे दे सकेंगे गर्भपात की मंजूरी
