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Lok Adalat

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Lok Adalat awards are Final, but only if parties consent, says HC while interfering with Compromise Order

17 Jan, 2026

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Lok Adalat is not a Trial Court: Cannot act without consent or decide on merits, rules High Court

09 Oct, 2025

National Lok Adalat

Delhi expands Lok Adalats: Residents can now resolve Banking, Gas, and Loan Disputes, bypassing Courts

30 Jul, 2025

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To mark its 75th establishment year, Supreme Court to organise Special Lok Adalat from 29th June to 3rd July

18 Jun, 2024

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HC Opines: Permanent Lok Adalat has the power to deal with disputes relating to public utility services that do not relate to any offence, Read Judgment

28 May, 2024

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1.13 Crores of Cases settled in the 1st National Lok Adalat of 2024

11 Mar, 2024

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Permanent Lok Adalat has no jurisdiction in dispute over mobile tower installation as not a public utility service, expounds HC, Read Order

07 Feb, 2024

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DLSA Ganderbal organizes Legal Awareness programme on NALSA

18 Aug, 2023

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DLSA Udhampur organises awareness program on NALSA, social security schemes

03 Aug, 2023

National Lok Adalat

NALSA to organise adalats in Wayanad

29 Jul, 2023

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2nd National Lok Adalat of 2023 garners overwhelming response, 42.47 lakhs pending & pre-litigation cases settled

15 May, 2023

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[DAILY PARLIAMENT] 345 Permanent Lok Adalats are functional in the country – Kir...

09 Feb, 2023

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Settlement of cases in Lok Adalat: an effective tool for alternative dispute res...

16 Dec, 2022

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HC reiterated that no Right could flow from an unregistered Agreement for sale [...

10 Dec, 2022

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National Lok Adalat to be held on 12th November 2022 across the country

14 Oct, 2022

China

Chinese MoF announces Tax Policies for Legal Aid Subsidies

25 Aug, 2022

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Permanent Lok Adalats are not allowed to bypass the steps enshrined under Section 22- C of the Legal Services Authority Act, 1987, observes Top Court

28 Jul, 2022

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SC: Merely because Trial Court referred the matter to Lok Adalat, cannot be a ground to doubt the genuineness of consent decree [Read Judgment]

19 Jul, 2022

SC: Permanent Lok Adalats can adjudicate disputes... ...

23 May, 2022

Justice U. U. Lalit inaugurated National Lok Adala... ...

15 May, 2022

Second National Lok Adalat successfully organised... ...

15 May, 2022

Rajasthan High Court schedules National Lok Adalat... ...

08 May, 2022

Orissa High Court organizes National Lok Adalat on... ...

08 May, 2022

Hardly 5% of eligible Persons availing legal aid:... ...

15 Apr, 2022

Guidelines laid by HC for assessment of Parties ar... ...

11 Apr, 2022

First National Lok Adalat of year 2022 held on 12t... ...

14 Mar, 2022

Tripura High Court schedules National Lok Adalat o... ...

22 Feb, 2022

Manipur High Court, pic by: E-Pao!

This High Court schedules National Lok Adalat on March 12

10 Feb, 2022

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NALSA Tableau in this year's Republic Day Parade to highlight Lok Adalats

24 Jan, 2022

National Lok Adalat

Chhattisgarh High Court notifies dates for National Lok Adalat for 2022

21 Jan, 2022

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Calcutta High Court reschedules Lok Adalat on February 12

14 Jan, 2022

National Lok Adalat 2021: Over 29 lakh cases disposed off in single day [Read Press Release]

12 Dec, 2021

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[DAILY PARLIAMENT] 358 Permanent Lok Adalats are functioning in various States & UTs – Law Minister informs Lok Sabha

06 Dec, 2021

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Chhattisgarh High Court will hold National Lok Adalat on December 11.

06 Dec, 2021

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National Lok Adalat to be held in Anantnag on Dec 11, 2021 [Read Notice]
01 Dec, 2021

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Andhra Pradesh High Court will organize National Lok Adalat on December 11
24 Oct, 2021

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Gujarat High Court schedules National Lok Adalat on December 11
24 Oct, 2021

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Lok Adalat has no jurisdiction to decide matters on merit: Supreme Court [Read Judgement]
09 Oct, 2021

West Bengal SLSA settles 24,702 cases, awarded amount of Rs 1345,32,21,886 in National Lok Adalat.
19 Sep, 2021

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Maharashtra Online Lok Adalat to be held from 14th Sept - 5th Oct, 2021
13 Sep, 2021

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Bihar State Legal Services Authority organises National Lok Adalat at all levels
13 Sep, 2021

[BREAKING] 15 Lakh Cases settles in Third National Lok Adalat, award over Rs. 2,281 Cr. to litigants.
12 Sep, 2021

Justice U.U. Lalit

3rd National Lok Adalat: Over 15 lakh cases settled, estimated ₹2,281 crore awarded to litigants
12 Sep, 2021

Delhi High Court

[BREAKING]Delhi High Court will hold National Lok Adalat on September 11.
10 Sep, 2021

National Lok Adalat

Conducting a National Lok Adalat on 11.09.2021 (Second Saturday)
05 Sep, 2021

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Chief Justice inaugurates National Lok Adalat at Jammu and Kashmir HC, District Court- Srinagar
12 Jul, 2021

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