Calcutta High Court has postponed National Lok Adalat which is schedules on January 15 owing to unavoidable circumstances. Lok Adalat is rescheduled on February 12, 2022.
The notice issued by the High Court has stated that "This is to inform to all concerned that the Lok Adalat, scheduled to be held on 15.01.2022 has been postponed and rescheduled on 12.02.2022 due to unavoidable circumstances."
About Lok Adalat
Lok Adalat is one of the alternative dispute redressal mechanisms, it is a forum where disputes/cases pending in the court of law or at pre-litigation stage are settled/ compromised amicably. Lok Adalats have been given statutory status under the Legal Services Authorities Act, 1987.
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