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To mark its 75th establishment year, Supreme Court to organise Special Lok Adalat from 29th June to 3rd July


Lok Adalat.jpg
18 Jun 2024
Categories: Lok Adalat Latest News

In the 75th year of its establishment, the Supreme Court of India is organising a Special Lok Adalat from 29-7-2024 to 03-08-2024 to facilitate amicable settlements of suitable pending cases.

Lok Adalats are an integral component of judicial system in this country, enhancing alternative dispute resolution as a means of expediting and fostering amicable settlements.

Organising of the ensuing Lok Adalat is pursuant to the commitment to accessible and efficient justice delivery for all sections of the society.

Cases having elements of settlement including cases relating to matrimonial and property disputes, motor accident claims, land acquisition, compensation, service and labour which are pending before the Supreme Court would be taken up to facilitate speedy disposal.

 



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