Tuesday, 28, Apr, 2026
NHRC, India takes suo motu cognizance of the reported death of two girl students after an iron gate of a government primary school collapsed upon them in the Gajapati district of Odisha
NHRC, India takes suo motu cognizance of the reported parading of a woman by the villagers with her husband on shoulders on allegations of elopement in the Jhabua district of Madhya Pradesh
Missing records cannot deny Pension Rights HC says rrejection not immediate outcome in EPFO higher pension cases
Evidentiary Value of Joint Statement by Several Accused u/s 27 Evidence Act, SC Explains
Abetment to Suicide Case against Husband Quashed as Suicide Note had No Allegations
Attempt to Murder u/S.307 IPC Not madeout in Celebratory Gun Fire incident, Rules HC
[LatestLaws.com Partner Event] Smt. Nirmala Devi Bam Memorial International Moot Court Competition – Chapter VIII (2026) (15th to 17th May 2026, Indore), Register Now!
Cyril Amarchand Mangaldas advises Mapletree Logistics Trust on acquisition of an entity operating a logistic warehousing facility in Bhiwandi
Cyril Amarchand Mangaldas advises Dhampur Bio Organics Limited on slump sale of its Meerganj Unit on a going concern basis
Cyril Amarchand Mangaldas advises lenders on external commercial borrowing and other credit facilities for Clean Max Tasman
[Press Release] SNG & Partners opens its office in GIFT City, Gujarat
Cyril Amarchand Mangaldas advises Organon & Co., a global healthcare company, in its acquisition by Sun Pharmaceutical Holdings USA, Inc.
Call for Blogs: Lex Rex by CHRIST (Deemed to be University), Pune, Lavasa Campus [Online; No Fee]: Rolling Submissions!
CCTV in Police Stations: SC directs amicus to conduct meetings with States on utilization of funds
5 लाख कर्मचारियों के लिए मध्यप्रदेश हाई कोर्ट से राहत भरी खबर, न्यूनतम वेतन और स्थायी नौकरी की जगी उम्मीद
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Tuesday, 28, Apr, 2026
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