Internship Opportunity: Legal-Tech Interns at DreamLegal: Apply by Sept 20

About Dream Legal

DreamLegal is a growing venture working for the Legal-tech sector. DreamLegal gives a platform to everyone interested in legal writing by publishing their literature through an easy process. DreamLegal is also a platform providing weekly articles on various socio-legal notions. 

About the Internship 

• Mode: Online
• Duration: 1 Month
• Joining: Immediate

Nature of Work

1. Research & Writing: Writing daily blogs on the Legal-tech sector.
2. To know more about legal-tech click on the given link.

Eligibility

• 1^st Year Law Students of 5 year course enrolled in any BCI approved college/institution.
• The candidate must have an excellent knowledge of computer systems and office-related software.

Stipend

DreamLegal does not remunerate interns. There is no compensation, financial or otherwise for internship assignments. 

How to Apply

Interested students may apply directly by filling out the form given at the end of this post. If selected, the candidate will be directly contacted by the manager.

Duration of Internship

• At least 1 month (Can be extended at the discretion of the team and depending on the work quality).
• Interns not completing the requisite period or work will not be issued any certificate.

Application Deadlines

Applications must reach latest by September 13, 2022 (11:59 PM). Applications sent after the deadline will not be considered.

Perks

• After successfully serving as the intern for a specified time, the student shall be awarded a Certificate of Internship signed by the partners of the organisation.
• Opportunity to be a part of the content team at the partner’s discretion and work quality.

Contact Details

In case of any queries, DreamLegal can be reached at contact@dreamlegal.in

Click here to apply for the Legal-Tech Internship