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Third LHSS International Symposium 2025: Call for Abstracts


symposium 3rd editions.png
19 Aug 2025
Categories: Call for Papers Conferences & Seminars International Opportunities

The Law, Humanities and Social Sciences Collective at Maharashtra National Law University Mumbai is back with the Third edition of its Symposium being hosted on 11 th and 12 th October, 2025 to explore the crises and challenges of law in contemporary times.

ABOUT LHSS COLLECTIVE
Available research on the intersection of law with humanities and social sciences remains focused on and originates from the Global North. Perspectives from the Global South remain marginal to such discussions. MNLU Mumbai’s Law, Humanities and Social Sciences Collective seeks to redress this imbalance by providing platforms for expression and exchange of ideas that craft and critique interdisciplinary approaches from a Global South perspective.

ABOUT SYMPOSIUM
The LHSS International Symposium is a two-day virtual event that brings together scholars, students, and legal professionals to explore the dynamic interplay between law and social sciences. Building on the success of the first two editions, this edition of the competition, being held on 11 th – 12 th October 2025, aims to foster a deeper understanding of crises faced by law. Over the period of two days, this symposium would feature some of the prominent voices in the field. The LHSS Collective hereby invites abstracts for the paper presentation at the Symposium. The topic chosen must explore the intersection of law and humanities or social sciences. For further details regarding submission guidelines and registration portal, please refer to this brochure.

BROAD THEMES FOR THE ABSTRACT SUBMISSION
1. Biometrics and surveillance as a tool of tracing citizenship.
2. Marginalised identities, citizenship and the politics of exclusion.
3. Citizenship and identity in the Global South, as compared to the Global North.
4. Arbitrariness and abuse in detention centres.

5. Identities and Parochialism in India in the context of linguistic and son of the soil regionalism.
6. Statelessness and refugee identities in a globalised world.
7. Media portrayals of ‘desirable’ and ‘undesirable’ migrants.

TIMELINE
 Deadline for Abstract Submission: 16 th September, 2025
 Decision on Abstracts: 20 th September, 2025
 Dates of Symposium: 11 th and 12 th October, 2025

HOW TO SUBMIT?
The submission link for the abstracts can be found here.

REGISTRATION FEE
The registration fee for selected presenters is INR 500/-. Detailed registration and payment form will be shared with participants selected for the paper presentation.

CONTACT
For any query, please feel free to email us at symposiumlhss@mnlumumbai.edu.in or call Mitul Bhushan at +91 8273961758 or Vedika Kulkarni at +91 7666478100.



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