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WPMS/3156/2025
2025 Latest Caselaw 5509 UK

Citation : 2025 Latest Caselaw 5509 UK
Judgement Date : 13 November, 2025

Uttarakhand High Court

WPMS/3156/2025 on 13 November, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                                                                                           2025:UHC:10039
              Office Notes,
             reports, orders
             or proceedings
SL.
      Date    or directions                                                                                                                                    COURT'S OR JUDGE'S ORDERS
No.
             and Registrar's
               order with
               Signatures
                               WPMS 3156/2025
                               Hon'ble Manoj Kumar Tiwari, J.

Mr. Bhupesh Kandpal and Mr. Abdul Ali, Counsel for the petitioner.

Mr. Dharmendra Barthwal, Advocate, for the respondents. (2) Petitioner applied for electricity connection in respect of a house situate at Rukutt Compound, Mallital, Nainital. Since electricity connection is not being issued in his favour, therefore, he has approached this Court seeking a direction to the competent authority to release the electricity connection.

(3) Learned Counsel for the parties are unanimous on the point that similar issue was dealt with by this Court in Writ Petition (M/S) No. 2620 of 2025. (4) In such view of the matter, writ petition is disposed of in terms of the judgment dated 11.9.2025, rendered in Writ Petition (M/S) No. 2620 of 2025.

(Manoj Kumar Tiwari, J.)

13.11.2025 Pr PRABODH KUMAR

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF UTTARAKHAND, 2.5.4.20=3a082a00a95aff911a9559743af8f21c50602ff6eae4e61af3aeab198d462503, postalCode=263001, st=UTTARAKHAND, serialNumber=0DC111E8D8CA66E16B940EFDF806ACCC1AB588052DF6FCA58C67F3C91957BE53, cn=PRABODH KUMAR Date: 2025.11.14 10:36:05 +05'30' 2025:UHC:10039

 
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