Ganesh vs N. Kalavathi Died Per Lr
2025 Latest Caselaw 6751 Tel

Telangana High Court

Ganesh vs N. Kalavathi Died Per Lr on 25 November, 2025

   THE HONOURABLE Dr.JUSTICE G. RADHA RANI

                  APPEAL SUIT No.290 OF 2016

JUDGMENT:

This appeal is filed by the appellant - defendant No.2 against the

judgment and decree dated 31.12.2015 passed in O.S. No.53 of 2009 by

the III Additional District Judge, Ranga Reddy District at L.B. Nagar.

2. There is no representation by the learned counsel for the

appellant.

3. Learned counsel for the respondent No.1 present and

submitted that till date the order passed by this Court on 25.01.2017 is

not complied.

4. Hence, considering the submission made by the learned

counsel for the respondent No.1, the appeal is dismissed for default for

non-compliance of the order passed by this Court. No order as to costs.

As a sequel, miscellaneous petitions pending in this petition, if

any, shall stand closed.

_____________________ Dr. G. RADHA RANI, J

July 19, 2023 KTL