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Jagseer Singh @ Jaggi vs State Of Rajasthan (2025:Rj-Jd:11996)
2025 Latest Caselaw 8241 Raj

Citation : 2025 Latest Caselaw 8241 Raj
Judgement Date : 4 March, 2025

Rajasthan High Court - Jodhpur

Jagseer Singh @ Jaggi vs State Of Rajasthan (2025:Rj-Jd:11996) on 4 March, 2025

Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
                                   [2025:RJ-JD:11996]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                  S.B. Criminal Revision Petition No. 1539/2024

                                   Jagseer Singh @ Jaggi S/o Shri Darshan Singh, Aged About 27
                                   Years, R/o Manaksar, Tehsil Sangaria, Dist. Hanumangarh,raj.
                                                                                                           ----Petitioner
                                                                           Versus
                                   1.       State Of Rajasthan, Through Pp
                                   2.       Smt. Sonu Rani W/o Shri Sohan Singh, Aged About 30
                                            Years, R/o Ward No. 02, Manaksar, Tehsil Sangariya, Dist.
                                            Hanumangarh,raj.
                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. N.K. Sharma
                                   For Respondent(s)             :     Mr. Deepak Choudhary, GA cum AAG
                                                                       with Mr. Kuldeep Singh Kumpawat



                                             HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment

04/03/2025

Learned counsel for the petitioner wants to withdraw the

present criminal revision petition.

Hence, the present criminal revision petition stands

dismissed as withdrawn.

Stay application also stands decided.

(MANOJ KUMAR GARG),J 12-mSingh/-

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