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Dr. Sunil Bishnoi vs The State Of Rajasthan ...
2025 Latest Caselaw 11168 Raj

Citation : 2025 Latest Caselaw 11168 Raj
Judgement Date : 7 April, 2025

Rajasthan High Court - Jodhpur

Dr. Sunil Bishnoi vs The State Of Rajasthan ... on 7 April, 2025

Author: Dinesh Mehta
Bench: Dinesh Mehta

[2025:RJ-JD:17730]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6550/2025

1. Dr. Sunil Bishnoi S/o Shri Babu Lal Bishnoi, Aged About 32 Years, R/o 1-Ga-14 Madhuban Housing Board, Basni First Phase, Jodhpur, Rajasthan At Present Working At Government Girls College, Magra Punjla, Jodhpur, Rajasthan (Assistant Professor - History).

2. Dr. Suman Purohit W/o Shri Ashok Purohit, Aged About 46 Years, R/o Bohra Bhawan, Viru City Gym, Jalori Gate, Jodhpur, Rajasthan At Present Working At Government Girls College, Magra Punjla, Jodhpur, Rajasthan (Assistant Professor - Sociology).

3. Dr. Sonia Sharma D/o Shri Ram Swaroop Sharma, Aged About 38 Years, R/o Gali No. 2, Chanakya Nagar, Lal Sagar, Jodhpur, Rajasthan At Present Working At Government Girls College, Magra Punjla, Jodhpur, Rajasthan (Assistant Professor - History).

4. Dr. Indra Devi D/o Shri Malaram, Aged About 33 Years, R/ o Dawon Ki Dhani, Rohilla Kalla, Jodhpur, Rajasthan At Present Working At Government Girls College, Bhopalgarh, Jodhpur, Rajasthan (Assistant Professor - History).

5. Santosh Dudi D/o Shri Ram Kishore, Aged About 40 Years, R/o Tambariya Khurd, Po Hiradesar, Jodhpur, Rajasthan At Present Working At Government Girls College, Bhopalgarh, Jodhpur, Rajasthan (Assistant Professor - Economics).

6. Mitha Ram S/o Shri Mauka Ram, Aged About 34 Years, R/ o Meghwalon Ka Bas, Thapan, Barmer, Rajasthan At Present Working At Veer Narayan Parmar Government College, Siwana, Balotra, Rajasthan (Assistant Professor - Political Science).

7. Satar Khan S/o Shri Dawad Khan, Aged About 38 Years, R/o Idgah Colonu, Sipahiyon Ka Vas, Siwana, Balotra, Jodhpur, Rajasthan, At Present Working At Government Girls College, Siwana, Balotra, Rajasthan (Assistant Professor - Geography).

8. Madan Lal S/o Shri Bhagwana Ram, Aged About 37 Years, R/o 172, Paliwalon Ka Bas, Bhandiyawas, Balotra, Rajasthan, At Present Working At Government Girls

[2025:RJ-JD:17730] (2 of 4) [CW-6550/2025]

College, Siwana, Balotra, Rajasthan (Assistant Professor - Sanskrit).

9. Ravindra Singh Bhati S/o Shri Chandan Singh, Aged About 29 Years, R/o Bhapji Ki Dhani, Raimalwara, Tehsil Osian, Jodhpur, Rajasthan, At Present Working At Government Girls College, Siwana, Balotra, Rajasthan (Assistant Professor - History).

10. Yogesh Deora S/o Shri Chainaram, Aged About 31 Years, R/o Nadsar Road, Sanvla Ji Ka Than, Bhopalgarh, Jodhpur, Rajasthan At Present Working At Veer Parmar Government College, Siwana, Balotra, Rajasthan (Assistant Professor - Geography)

11. Vikram Patel S/o Shri Bhuraram, Aged About 26 Years, R/ o Bera Arat, Kitnod, Barmer, Rajasthan, At Present Working At Government Girls College, Siwana, Balotra, Rajasthan (Assistant Professor - Economics).

12. Mahendra Kumar S/o Shri Bhabhut Mal, Aged About 33 Years, R/o Indira Gandhi Nagar, Ward No. 35, Behind Bpl Plot S-4, Balotra, Rajasthan, At Present Working At Government College, Sindhari, Balotra, Rajasthan (Assistant Professor - Sociology).

13. Piyush Kumar S/o Mohan Lal, Aged About 40 Years, R/o Kundal, Barmer, Rajasthan, At Present Working At Government Girls College, Siwana, Balotra, Rajasthan (Assistant Professor - Hindi Literature).

----Petitioners Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Higher And Technical Education, Secretariat, Jaipur.

2. The Principal Secretary, Department Of Finance, Govt. Of Rajasthan, Secretariat, Jaipur.

3. The Commissioner, College Education, Block-4, Shiksha Sankul, Jln Marg, Jaipur.

4. Nodal Officer Cum Principal Office, Government College, Jodhpur.

5. Principal, Government Girls College, Magra Punjla, Jodhpur.

[2025:RJ-JD:17730] (3 of 4) [CW-6550/2025]

6. Nodal Officer Cum Principal, Spm, Government P.g.

College, Bhopalgarh, Jodhpur.

7. Principal, Government College, Bhopalgarh, Jodhpur.

8. Nodal Officer Cum Principal Office, Government P.g.

College, Barmer, Rajasthan.

9. Nodal Officer Cum Principal, Veer Narayan Parmar Government College, Siwana, Balotra.

10. Principal, Government Girls College, Siwana, Balotra.

11. Nodal Officer Cum Principal Office, Drj, Government Girls College, Balotra.

12. Principal, Government College, Sindhari, Balotra.

                                                                      ----Respondents


For Petitioner(s)              :    Mr. Ashok Choudhary
For Respondent(s)              :    Mr. Deepak Bora



                         JUSTICE DINESH MEHTA

                                         Order

07/04/2025

I.A.No.01/2025:-

1. For the reasons stated, the application seeking early listing

of the matter, is allowed.

2. The matter is taken up for consideration today itself.

S.B. Civil Writ Petition No. 6550/2025:-

1. Learned counsel for the petitioners submitted that the

petitioners would be satisfied if the competent authority of the

respondents is directed to consider petitioners' representation

expeditiously in light of the judgment passed by the co-ordinate

Bench of this Court at Jaipur rendered in the case of Ram

[2025:RJ-JD:17730] (4 of 4) [CW-6550/2025]

Chaturvedi & Ors. vs. State of Rajasthan & Ors. (S.B. Civil

Writ Petition No. 1474/2023) decided on 28.08.2023.

2. The writ petition is disposed of with liberty to the petitioners

to file fresh representation(s) alongwith web-copy of the judgment

rendered in the case of Ram Chaturvedi (supra) and certified copy

of the order instant within a period of two weeks from today.

3. In case, a representation(s) is so addressed, the competent

authority of the respondents shall consider the same in

accordance with law in light of the judgment rendered in the case

of Ram Chaturvedi (supra) preferably within a period of four

weeks of receipt thereof.

4. It is made clear that aforesaid direction to decide the

representation(s) has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation(s) in a

particular manner.

5. The stay application also stands disposed of, accordingly.

(DINESH MEHTA),J 294-akansha/-

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