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Dr Ashish Kavia S/O Shri Veer Singh Kavia vs The State Of Rajasthan ...
2024 Latest Caselaw 5990 Raj/2

Citation : 2024 Latest Caselaw 5990 Raj/2
Judgement Date : 26 September, 2024

Rajasthan High Court

Dr Ashish Kavia S/O Shri Veer Singh Kavia vs The State Of Rajasthan ... on 26 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:41196]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6919/2024

                                    Dr Ashish Kavia S/o Shri Veer Singh Kavia, Age 38 Years,
                                    Resident Of 96, Ashish Marg, Ramnathpuri, Kalwar Road,
                                    Jhotwara, Jaipur.
                                                                                                       ----Petitioner
                                                                       Versus
                                    1.      The State Of Rajasthan, Through Additional Chief
                                            Secretary, Government Of Rajasthan, Department Of
                                            Medical And Health, Government Secretariat, Jaipur.
                                    2.      The Convener, Rajasthan University Of Health Sciences,
                                            Teaching Faculty Medical Direct Recruitment, 2024 Ruhs
                                            Sector-18, Kumbha Marg, Pratap Nagar, Tonk Road,
                                            Jaipur 302033 (Rajasthan)
                                    3.      The Rajasthan University Of Health Sciences, Through Its
                                            Registrar, Office Sector-18, Kumbha Marg, Pratap Nagar,
                                            Tonk Road, Jaipur 302033 (Rajasthan)
                                    4.      National Medical Commission, Through Its Secretary,
                                            Address Pocket-14, Sector-8, Dwarka Phase-I, New Delhi-
                                            77
                                    5.      The President (Post Graduate Medical Education Board),
                                            National Medical Commission, Pocket-14, Sector-8,
                                            Dwarkaphase-I, New Delhi-77.
                                                                                                    ----Respondents

For Petitioner(s) : Dr. Saugath Roy For Respondent(s) : Mr. Raunak Singhvi with Ms. Pratyushi Mehta Mr. Angad Mirdha

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 26/09/2024

In view of the Corrigendum dated 14.08.2024, learned

counsel for the petitioner submits that this civil writ petition is

rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/308

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