Vikram S/O Hariram @ Harro @ Hariom vs State Of Rajasthan (2024:Rj-Jp:40526)
2024 Latest Caselaw 5959 Raj/2

Rajasthan High Court

Vikram S/O Hariram @ Harro @ Hariom vs State Of Rajasthan (2024:Rj-Jp:40526) on 24 September, 2024

Author: Praveer Bhatnagar

Bench: Praveer Bhatnagar

                                   [2024:RJ-JP:40526]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 9366/2024

                                   Vikram S/o Hariram @ Harro @ Hariom, R/o Village Burana,
                                   Police Station Pahari, District Deeg.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ankit Khandelwal For Respondent(s) : Mr. Shree Ram Dhakad, PP

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

24/09/2024

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MOHIT/RAMESHWAR /99

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