Anuj Johari S/O Late Shri Om ... vs Shri Kamlesh Kumar Pant The ...
2023 Latest Caselaw 5186 Raj/2

                                   [2023:RJ-JP:24350]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 249/2022
                                                                               In
                                                        S.B. Civil Writ Petition No.2690/2020

                                    Anuj Johari S/o Late Shri Om Prakash Johari, Aged About 59
                                    Years, R/o Plot No. 76, Shankar Vatika, Goliyawas, Mansarowar,
                                    Jaipur (Rajasthan.)
                                                                                                        ----Petitioner
                                                                           Versus
                                    1.         Shri Kamlesh Kumar Pant The Secretary, Ministry Of
                                               Chemicals And Fertilizers, Shastri Bhawan, New Delhi-
                                               110001
                                    2.         S. Aparna, Secretary, Public Sector Undertaking, (Psu)
                                               Ministry Of Chemicals And Fertilizers, Shastri Bhawan,
                                               New Delhi - 110001
                                    3.         Shri Akhil Arora Chairman, Rajasthan Drugs And
                                               Pharmaceuticals Limited, (The Principal Secretary, Medical
                                               And Health Department, ) Swasthya Bhawan, Tilak Marg,
                                               C-Scheme, Jaipur (Rajasthan.)
                                    4.         Neeraj Saraf Managing Director And In-Charge, Rajasthan
                                               Drugs And Pharmaceuticals Limited, Road No. 12, Sikar
                                               Road, Vishwakarma Industrial Area, Jaipur (Rajasthan.)
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Mahesh Gupta For Respondent(s) : Mr. Harish Agarwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

21/09/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/93

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