Surendra S/O Mangilal vs State Of Rajasthan ...
2023 Latest Caselaw 6377 Raj/2

[2023:RJ-JP:32411]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Appeal (Sb) No. 3136/2023

1.     Surendra S/o Mangilal, Aged About 34 Years,
       R/o Barkhedi, Police Station Mothpur, District
       Baran (Raj) (Presently Confined At District
       Jail, Baran)
2.     Harish S/o Dhanraj, Aged About 25 Years, R/o
       Nayagaon, Police Station Mothpur District
       Baran (Raj) (Presently Confined At District
       Jail, Baran)
                                                         ----Appellants
                                Versus
1.     State Of Rajasthan, Through Public Prosecutor
2.     Rajendra Kumar Meena S/o Kanduram, R/o
       Kunjella,       Nadoti       District       Gangapur       City,
       Presently Circle Officer Circle Baran
                                                   ----Respondents

For Appellant(s) : Mr. Dharmendra Kumar, Adv., for Mr. Kapil Gupta, Adv.

For                       : Mr. Imran Khan, P.P.
Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

01/11/2023

Learned counsel for appellants prays for

withdrawal of this criminal appeal.

In view of above, the criminal appeal is

dismissed as withdrawn.

Office is directed to return all the document(s)

annexed along with this appeal to the learned

[2023:RJ-JP:32411] (2 of 2) [CRLAS-3136/2023]

counsel for appellants after retaining xerox copies of

the same on record.

(UMA SHANKER VYAS),J

DANISH USMANI /C2

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