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Union Of India And Ors vs Agrawal And Agrawal
2022 Latest Caselaw 6422 Raj/2

Citation : 2022 Latest Caselaw 6422 Raj/2
Judgement Date : 28 September, 2022

Rajasthan High Court
Union Of India And Ors vs Agrawal And Agrawal on 28 September, 2022
Bench: Birendra Kumar
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 1192/1997

                                    Union Of India And Ors
                                                                                                       ----Appellant
                                                                        Versus
                                    Agrawal And Agrawal
                                                                                                     ----Respondent

For Appellant(s) : Mr. Sanjay Mishra For Respondent(s) : Mr. R.K. Agarwal Sr. Adv. with Mr. Shubham Kumar Sharma

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

28/09/2022

Hearing concluded.

Judgment reserved.

(BIRENDRA KUMAR),J

ashu /91

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