Sarita Meena D/O Chhitar Meena vs The State Of Rajasthan
2022 Latest Caselaw 6417 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 14522/2022

                                      Sarita Meena and Ors.
                                                                                                        ----Petitioners
                                                                         Versus
                                      The State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Vigyan Shah Advocate. For Respondents : Mr. S.S. Raghav, Additional Advocate No.1 to 3 General assisted by Mr. Ajay Singh Rajawat Advocate.

For Respondent No.4 : Mr. M.F. Baig Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

28/09/2022

Learned counsels for the respondents are granted three

weeks time to file reply.

Matter be listed after three weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-110

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