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Vishvanath Kyal S/O Late Sagarmal vs Nand Kishore S/O Pannalal Mali
2022 Latest Caselaw 6294 Raj/2

Citation : 2022 Latest Caselaw 6294 Raj/2
Judgement Date : 21 September, 2022

Rajasthan High Court
Vishvanath Kyal S/O Late Sagarmal vs Nand Kishore S/O Pannalal Mali on 21 September, 2022
Bench: Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 435/2021

                                   Vishvanath Kyal
                                                                                                       ----Petitioner
                                                                       Versus
                                   Nand Kishore & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ashrut Sethi Advocate. For Respondent(s) : Mr. R.N. Mathur, Senior Advocate assisted by Mr. Shovit Jhajharia Advocate, Mr. Hemant Singh Yadav Advocate & Mr. Navin Chandra Mishra Advocate.

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

21/09/2022

List this case on 29.09.2022 along with S.B. Civil Writ

Petition No.14761/2021.

(ANOOP KUMAR DHAND),J

Sanjay Kumawat-116

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