Vimal Kumar Chadha vs Govt. Of India, Ministry Of ...
2022 Latest Caselaw 11340 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8525/2022

Vimal Kumar Chadha S/o Sh. Rajkumar, Aged About 66 Years, By Caste Arora, R/o 385 A-Block, Padampur, District Sri Ganganagar (Raj.)

----Petitioner Versus

1. Govt. Of India, Ministry Of External Affairs, Jaipur, Through Regional Passport Officer, Jaipur (Raj.).

2. Regional Passport Officer (Jaipur), J-14 Jhalana Institutional Area, Jhalana Dungri, Jaipur (Raj.).

----Respondents

For Petitioner(s) : Mr. Gyan Jyoti Gupta For Respondent(s) : Mr. Pooshan for Mr. B. P. Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/09/2022

Learned counsel for the petitioner wants to withdraw the writ

petition.

Hence, this writ petition is dismissed as withdrawn

accordingly.

(VIJAY BISHNOI),J

85-AjaySingh/-

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