Vijay Tambi S/O Late Rajendra ... vs State Of Rajasthan
2022 Latest Caselaw 7370 Raj/2

Citation : 2022 Latest Caselaw 7370 Raj/2
Judgement Date : 18 November, 2022

Rajasthan High Court

Vijay Tambi S/O Late Rajendra ... vs State Of Rajasthan on 18 November, 2022

Bench: Pankaj Bhandari, Sameer Jain

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition No. 10159/2020

                                   Vijay Tambi S/o Late Rajendra Prasad Tambi
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Arun Singh Shekhawat For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

18/11/2022

Counsel for the petitioner has drawn the attention of this

Court towards the order dated 09.09.2021, whereby the petitioner

was permitted to withdraw the present writ petition with liberty to

file fresh petition by giving better particulars. He has submitted

that his client has not given any instruction.

In light of the order dated 09.09.2021, this Court deems it

proper to dismiss the present writ petition with liberty to the

petitioner to file fresh petition, if he so chooses.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /26