Satya Ram @ Shakti Ram vs State
2022 Latest Caselaw 13997 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 911/2015

Satya Ram @ Shakti Ram

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. ML Bishnoi For Respondent(s) : Mr. Gaurav Singh, Pp

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

28/11/2022

List this matter after two weeks, as prayed. Interim order, if

any, to continue till then.

(FARJAND ALI),J 118-Arti/-

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