Gurdas S/O Anataram vs State Of Rajasthan
2022 Latest Caselaw 13478 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 149/2022 Usha Kumari

----Appellant Versus State Of Rajasthan

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 86/2020

2. D.B. Spl. Appl. Writ No. 357/2020

3. D.B. Spl. Appl. Writ No. 477/2020

4. D.B. Spl. Appl. Writ No. 98/2021

5. D.B. Spl. Appl. Writ No. 148/2022

6. D.B. Spl. Appl. Writ No. 150/2022

7. D.B. Spl. Appl. Writ No. 151/2022

For Appellant(s) : Mr. R.N. Mathur, Sr. Advocate (through VC) with Mr. Ashwinee Tarmon Mr. Punit Singhvi Mr. Himanshu Jain Mr. Ankur Mathur Mr. D.S. Sodha Mr. Jinesh Jain For Respondent(s) : Mr. Rajesh Joshi, Sr. Advocate with Mr. Vinit R. Dave Mr. Pankaj Sharma, AAG Mr. Rishi Soni Mr. Dhairyaditya Rathore Dr. Nupur Bhati Mr. Vikram Singh Bhati Mr. Vivek Shrimali Mr. Prateek Rohiwal Mr. Kan Singh Oad

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA Order 17/11/2022

Arguments heard.

Judgment reserved.

(REKHA BORANA),J (PANKAJ MITHAL),CJ

24 to 31-Dharmendra/ T. Singh/-

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