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State Of Raj vs Rajasthan Civil Services Appel
2022 Latest Caselaw 2513 Raj/2

Citation : 2022 Latest Caselaw 2513 Raj/2
Judgement Date : 23 March, 2022

Rajasthan High Court
State Of Raj vs Rajasthan Civil Services Appel on 23 March, 2022
Bench: Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7858/2004

                                   State Of Raj.
                                                                                                        ----Petitioner
                                                                        Versus
                                   Rajasthan Civil Services Appellate & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Pradeep Kalwania For Respondent(s) : Mr. Sunil Samdaria Mr. Ramesh Chand Bairwa

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

23/03/2022

Arguments heard.

Judgment reserved.

(ANOOP KUMAR DHAND),J

HEENA GANDHI /1

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