Laxmi Kant Son Of Shri Dhanna Singh vs Union Of India
2022 Latest Caselaw 2288 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 2945/2022

                                   Laxmi Kant Son Of Shri Dhanna Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ishwar Jain for Mr. Chandra Bhan Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

11/03/2022

List this matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /17

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