Liyakat Ali Khan S/O Taju Khan vs State Of Rajasthan
2022 Latest Caselaw 2212 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 4774/2020

                                       Liyakat Ali Khan S/o Taju Khan & Ors.
                                                                                                            ----Petitioners
                                                                             Versus
                                       State Of Rajasthan & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Hemant Gajraj Advocate on behalf of Mr. Mahaveer Kalwa Advocate. For Respondent(s) : Mr. Archana Advocate on behalf of Mr. Anil Mehta, Additional Advocate General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

10/03/2022

List before a bench of which one of us (Hon'ble Mr. Justice

Sameer Jain,J) is not a member.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-63

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