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Sunil vs State Of Rajasthan
2022 Latest Caselaw 8273 Raj

Citation : 2022 Latest Caselaw 8273 Raj
Judgement Date : 17 June, 2022

Rajasthan High Court - Jodhpur
Sunil vs State Of Rajasthan on 17 June, 2022
Bench: Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 7654/2022

Sunil S/o Shri Muna Ram, Aged About 28 Years, R/o Rawar, Police Station Bilara, Distt. Jodhpur. At Present R/o Plot No. 07, Teja Nagar, Behind Jaswant Singh Petrol Pump Kudi Bhagtasani, Jodhpur (Raj.) At Present Lodged In Central Jail Jodhpur

----Petitioner Versus State Of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Avinash Acharya For Respondent(s) : Mr. Anil Joshi GA Cum AAG

HON'BLE MR. JUSTICE RAMESHWAR VYAS (VACATION JUDGE)

Judgment / Order

17/06/2022

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(RAMESHWAR VYAS (VACATION JUDGE)),J 31-LOhra/-

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