Citation : 2022 Latest Caselaw 9624 Raj
Judgement Date : 22 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Misc. Appeal No. 335/2020
State Of Rajasthan
----Appellant Versus M/s Bikaner Bricks Contractor
----Respondent
For Appellant(s) : Mr. Sandeep Shah, Sr. Adv. & AAG assisted by Mr. Abhimanyu Singh Rathore For Respondent(s) : Mr. JR Bhati for Mr. Arvind Samdariya
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
22/07/2022
Learned counsel Mr. JR Bhati appearing on behalf of Mr.
Arvind Samdariya has submitted that since Mr. Arivind Samdariya
is suffering from fever, the matter may be adjourned.
List the matter 26.08.2022.
(ARUN BHANSALI),J (VIJAY BISHNOI),J 2-mohit/-
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