Narpat Kumar vs Gomati Sharma (Mrs.)
2022 Latest Caselaw 9235 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 418/2022

Narpat Kumar

----Petitioner Versus Gomati Sharma (Mrs.)

----Respondent

For Petitioner(s) : Mr. Nihar Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Issue notice, returnable within a period of eight

weeks.

(VIJAY BISHNOI),J

95-msrathore/-

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