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Mangilal vs Bhagwani @ Bhangwanti
2022 Latest Caselaw 9030 Raj

Citation : 2022 Latest Caselaw 9030 Raj
Judgement Date : 11 July, 2022

Rajasthan High Court - Jodhpur
Mangilal vs Bhagwani @ Bhangwanti on 11 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18046/2018

Mangilal

----Petitioner Versus Bhagwani @ Bhangwanti

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat For Respondent(s) : Mr. S.S. Sisodia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

11/07/2022

Application (Inward No.03/2022) has been preferred on

behalf of the petitioner seeking extension of interim order in view

of the Judgment passed by the Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central

Bureau of Investigation, reported in (2018) 16 SCC 299.

Heard learned counsel for the parties and perused the

material available on record, prima facie, it appears that it is a

case where stay is required to be continued to secure the ends of

Justice. Hence, the application is allowed. The interim order dated

03.12.2018 granted by the Court is extended till further orders.

(VIJAY BISHNOI),J 204-Arun/-

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