Sushila Pathak vs Union Of India
2022 Latest Caselaw 8887 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6362/2022

Sushila Pathak

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Pradeep Swami

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

06/07/2022

Learned counsel for the petitioner seeks time to furnish copy

of judgment of Punjab and Haryana High Court rendered in the

case of UOI & Anr. vs. Tarsem Singh & Ors.

List after one week as prayed.

(VIJAY BISHNOI),J 31-Babulal/-

Powered by TCPDF (www.tcpdf.org)