M/S Karni Construction vs State Of Rajasthan
2022 Latest Caselaw 8644 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7058/2022

M/s Karni Construction

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manvendra Singh Bhati For Respondent(s) : Mr. Rajesh Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

Learned counsel for the petitioner has submitted that he is in

receipt of reply on behalf of the caveator respondent Nos.3 and 4.

He seeks some time complete his instructions.

Put up on 11.07.2022.

(VIJAY BISHNOI),J 69-mohit/-

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