Citation : 2022 Latest Caselaw 5109 Raj/2
Judgement Date : 26 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR
D.B. Civil Special Appeal Writ No. 23/2022
In
S.B. Civil Writ Petition No. 9514/2020
1. Anil Sharma S/o Shri Prabhu Lal Sharma, Aged About 42 Years, R/o A-38, Vijay Singh, Pathak Nagar, Bhilwara Rajasthan.
2. Garima Bhatt D/o Shri Chandresh Kumar Bhatt, Aged About 30 Years, R/o Baroondni, Bhilwara, Rajasthan.
3. Shubham Yadav D/o Shri Dhanesh Kumar Yadav, Aged About 22 Years, R/o Tehsil Pawta, Village Kakrana (Manjikot), Jaipur, Rajasthan.
4. Sapna Banodha D/o Shri Hemraj Banodha, Aged About 42 Years, R/o New Hind Darbar, Behind Sanjay Colony, Nayapura, Kota, Rajasthan
5. Urmila D/o Shri Raj Kumar, Aged About 27 Years, R/o Village Govindpura, Fatehpur Sikar, Rajasthan.
6. Maya Choudhary D/o Shri Mohan Lal Nitharwal, Aged About 27 Years, R/o Rainwal Road, Dholi Mandi, Ward No. 15, Chomu, Jaipur, Rajasthan.
----Appellants
Versus
1. State Of Rajasthan, Through Principle Secretary Women And Child Development Department, Government Secretariat, Jaipur.
2. Director, Integrated Child Development Department, State Of Rajasthan, 2, Janpath Gandhi Nagar, Jaipur.
3. Director (Nutrition Mission- Poshan Abhiyan), Integrated Child Development Department, State Of Rajasthan, 2, Janpath Gandhi Nagar, Jaipur.
4. M/s Leader Star Security Limited, Having Its Registered Office At 44, Ayodhya Colony, Heerapura Dcm, Ajmer Road, Jaipur Through Its Director Shri Rajesh Shekhawat.
5. Deputy Director, Women And Child Development Department, District Dholpur, Rajasthan.
6. Deputy Director, Women And Child Development Department, District Sirohi, Rajasthan
(2 of 5) [SAW-23/2022]
7. Deputy Director, Women And Child Development Department, District Bharatpur, Rajasthan
8. Deputy Director, Women And Child Development Department, District Bundi, Rajasthan.
9. Deputy Director, Women And Child Development Department, District Ajmer, Rajasthan.
10. Deputy Director, Women And Child Development Department, District Sawai Madhopur, Rajasthan.
11. Deputy Director, Women And Child Development Department, District Jhunjhunu, Rajasthan
12. Deputy Director, Women And Child Development Department, District Bhilwara, Rajasthan.
13. Deputy Director, Women And Child Development Department, District Sri Ganganagar, Rajasthan
14. Deputy Director, Women And Child Development Department, District Hunumangarh, Rajasthan.
15. Child Development Project Officer, Integrated Child Development Services, Mandalgarh, Dist. Bhilwara, Rajasthan.
16. Child Development Project Officer, Integrated Child Development Services, Bikaner Rural, Bikaner, Rajasthan.
17. Child Development Project Officer, Integrated Child Development Services, Khander, Sawai Madhopur, Rajasthan.
18. Child Development Project Officer, Integrated Child Development Services, Banswara, Banswara, Rajasthan.
19. Child Development Project Officer, Integrated Child Development Services, Sujangarh, Churu, Rajasthan.
20. Child Development Project Officer, Integrated Child Development Services, Basari, Dholpur, Rajasthan.
21. Child Development Project Officer, Integrated Child Development Services, Khetri, Jhunjhunu, Rajasthan.
22. Child Development Project Officer, Integrated Child Development Services, Bhinaya, Ajmer, Rajasthan.
23. Child Development Project Officer, Integrated Child Development Services, Shreenagar, Ajmer, Rajasthan.
24. Child Development Project Officer, Integrated Child Development Services, Kama, Bharatpur, Rajasthan.
25. Child Development Project Officer, Integrated Child Development Services, Anupgarh, Hunumangarh, Rajasthan.
(3 of 5) [SAW-23/2022] 26. Child Development Project Officer, Integrated Child
Development Services, Bundi, Bundi, Rajasthan.
27. Child Development Project Officer, Integrated Child Development Services, Sangariya, Hunumangarh, Rajasthan.
28. Child Development Project Officer, Integrated Child Development Services, Srikaranpur, Sri Ganganagar, Rajasthan.
29. Child Development Project Officer, Integrated Child Development Services, Raisinghnagar, Sri Ganganagar, Rajasthan.
30. Child Development Project Officer, Integrated Child Development Services, Jhajhpur, Bhilwara, Rajasthan.
31. Child Development Project Officer, Integrated Child Development Services, Shahpura, Bhilwara, Rajasthan.
32. Child Development Project Officer, Integrated Child Development Services, Mandalgarh Bijoliya, Bhilwara, Rajasthan.
33. Child Development Project Officer, Integrated Child Development Services, Asind, Bhilwara, Rajasthan.
34. Lakhan Singh S/o Shri Rajendra Singh, Aged About 27 Years, R/o Nayapura, Chambal Colony, Mala Road, Kota, Rajasthan.
35. Sunita Poonia D/o Shri Sayarmal Poonia, R/o Vpo Pachar, Dist Jaipur, Rajasthan
36. Kavita Singh Chauhan W/o Shri Abhinav Singh Parmar, Aged About 32 Years, R/o House No. E-26, Shiv Gauri Sadan, Bank Colony, Murilipura Jaipur, Rajasthan.
37. Sourabh Kumar Saini S/o Shri Badri Prashad Saini, Aged About 29 Years, R/o Ward No. 25, Near Swami Oil Mile, Maaliyon Ka Mohalla, Fatehpur Shekhawati, Dist. Sikar, Rajasthan.
38. Rakesh Kumar S/o Shri L. L. Meena, Aged About 42 Years, R/o A-58, New Jawahar Nagar, Kota-5 Rajasthan
39. Sunil Kumar S/o Shri Babu Lal, Aged About 34 Years, R/o Vpo Bharat, Tehsil Kekri, Dist Ajmer, Rajasthan
40. Dinesh Kumar Kumawat S/o Shri Kanhayia Lal Kumawat, Aged About 26 Years, R/o 11/857, Ward No. 11, Sharma Nagri, Asind, Bhilwara, Rajasthan
41. Rajpal Gurjar S/o Shri Keshara Ram Gurjar, Aged About 30 Years, R/o Dhani Muniam Ji Vpo Ghantel, Churu, Rajasthan.
42. Pankaj Kumar S/o Shri Rajendra Kumar, Aged About 29 Years,
(4 of 5) [SAW-23/2022]
R/o Aryan Village, Ward No. 3, Ganganagar, Rajasthan
43. Praveen Kumar S/o Shri Mangtu Ram, Aged About 43 Years, R/o House No. 98, Ward No. 23 Gyan Singh Rathore Colony, Hunumangarh, Rajasthan
44. Rajni Yadav D/o Shri Bholu Ram, Aged About 27 Years, R/o Ward No. 3, Sardul Sahar, Sri Ganganagar, Rajasthan
45. Shiv Dutt Verma S/o Shri Roop Ram, Aged About 24 Years, R/o Ward No. 5, Tehsil Raghunathpura, Sri Ganganagar, Rajasthan.
46. Gayatri Meena D/o Shri Ram Kalyan Meena, Aged About 29 Years, R/o House No. 2/560, Swami Vivekanand Nagar, Kota, Rajasthan.
47. Swaroop Kunwar Sisodiya S/o Shri Avtar Singh, Aged About 29 Years, R/o Village Bhardajal, Post Raiyana, Banswara, Rajasthan
48. Fateh Singh S/o Shri Tota Ram, Aged About 41 Years, R/o Behind New Hospital, Vikas Nagar, Bharatpur, Rajasthan
49. Vikas Mathur S/o Shri Anil Kumar Mathur, Aged About 30 Years, R/o 24/42, Swarn Path, Near Sbi School Mansrowar, Jaipur, Rajasthan.
50. Surender Kumar S/o Shri Krishan Kumar, Aged About 30 Years, R/o Ward No. 15, Tehsil Sangariya, Dist. Hanumangarh, Rajasthan.
51. Sunil Swami S/o Shri Sanwarmal Swami, Aged About 23 Years, R/o Ramgarh Road, Bhartiya Hospital, Ward No. 38, Fathepur Shekhawati, Dist. Sikar, Rajasthan.
52. Pooja Banodha D/o Shri Chandra Prakash, Aged About 31 Years, R/o A2, Kotla House, Civil Lines Nayapura, Kota, Rajasthan
53. Rakesh Parjapat S/o Shri Balchand Parjapat, Aged About 30 Years, R/o Naya Bas, Ward No. 23, Sujangarh, Churu, Rajasthan.
54. Krishan Kumar Choudhary S/o Shri Birda Ram Choudhary, Aged About 24 Years, R/o Village Chelawala, Tehsil Amer, Jaipur, Rajasthan
55. Renu Choudhary C/o Shri Hemant Kumar, Aged About 27 Years, R/o Ward No. 5, Tiwari Wali Dhani, Fatehpur Sikar, Rajasthan.
56. Rahul Singh S/o Shri Kanhaiya Lal, Aged About 29 Years, R/o
(5 of 5) [SAW-23/2022]
Village Kuiya, Post Atrusuma, Tehsil Baseri, Dist. Dholpur, Rajasthan
57. Rajanta Choudhary D/o Shri Hanuman Choudhary, Aged About 23 Years, R/o Village Laxmi Narayanpur, Tehsil Sanaganer, Jaipur, Rajasthan.
58. Neetu Nai W/o Shri Manoj Kumar Panwar, Aged About 34 Years, R/o Mata Ji Mandir Ke Pas, Shubhashpura, Bikaner, Rajasthan.
59. Ravish Kumar Singhal S/o Shri Vishnu Singhal, Aged About 34 Years, R/o Pipal Mohalla, Kala Atta, Tehsil Roopwas, Dist Bharatpur, Rajasthan.
60. Dr. Deepti Rathore W/o Shri Gajendra Singh, Aged About 36 Years, R/o 64-A, New Satya Nagar, Jhotwara, Jaipur, Rajasthan.
----Respondents
For Appellant(s) : Mr. Tanveer Ahamad, Advocate
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA
Judgment / Order
26/07/2022
In view of the statement made by learned counsel for the
appellants that subsequent event has happened, he seeks to withdraw
the appeal with liberty to take such remedy as may be available to him
under the law, in case, eventuality so arises.
Accordingly, this appeal is dismissed as withdrawn with the
aforesaid liberty.
(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J
Mohita /4
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