Citation : 2022 Latest Caselaw 4679 Raj/2
Judgement Date : 8 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 374/2022
Murari Lal Sharma S/o Late Shri Radhey Shyam Sharma,
----Petitioner
Versus
Shri Ajay Kumar
----Respondent
For Petitioner(s) : Me. Girraj Prasad Gadhwal For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
08/07/2022
Four weeks' time is granted to the counsel for the petitioner
to remove the defect/s pointed out by the Registry, failing which
the present Civil Contempt Petition Appeal shall stand dismissed
without further reference to the Court.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J
ARTI SHARMA /23
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