Nakshatra Mal @ Nakhtar vs State Of Rajasthan
2022 Latest Caselaw 14300 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 11733/2022

Nakshatra Mal @ Nakhtar S/o Nanda Mogya, Aged About 34 Years, R/o Sukad/hukkad Ps Choti Sadri Distt. Pratapgarh Raj. (Under Imprisonment In Dist. Jail Chittorgarh Since 20-09-2018)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Balveer Singh Rathore, Mr. Abhimanyu Singh Rathore For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

331-msrathore/-

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