Maggi Devi vs The State Of Rajasthan
2022 Latest Caselaw 14216 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 16061/2018

Maggi Devi W/o Shri Birbal Ram, Aged About 65 Years, By Caste Jat, Ward No. 3A, 32 Ndr, Hnumangarh, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, Mines And Geology Department, Government Of Rajasthan, Jaipur

2. Secretary, Finance Department, Government Of Rajasthan, Jaipur Rajasthan

3. Director, Mines And Geology Department, Bikaner (Raj.)

4. Mining Engineering, Mines And Geology Department, Bikaner (Raj.)

5. Union Of India, Through Its Secretary, Ministry Of Finance, Nirman Bhawan, New Delhi

6. The Under Secretary, (St-Ii) Ministry Of Finance Department Of Revenue, State Tax Division, New Delhi

----Respondents

For Petitioner(s) : Mr. Ashvini Swami

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

02/12/2022

The controversy involved in this writ petition is squarely

covered by the judgment dated 27.09.2022 passed in D.B. Civil

Writ Petition No.8109/2022 (Sudarshan Lal Gupta vs. Union of

India & Ors.) and connected matters by a Coordinate Bench of this

Court at Jaipur.

Thus, without recording separate reasons, the instant writ

petition is also dismissed.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J 6-Sudhir Asopa/-

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