Date Of Order : 05.08.2024 vs Messrs Green Valley Industries Ltd
2024 Latest Caselaw 526 Meg

High Court of Meghalaya

Date Of Order : 05.08.2024 vs Messrs Green Valley Industries Ltd on 5 August, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

                                                              2024:MLHC:697



Serial No.06
Regular List
                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

MC(CRP). No. 20 of 2021 in
CRP. No. 20 of 2021
                                                  Date of Order : 05.08.2024

Messrs Motilal Oswal Financial Services Ltd.,
A Non-banking Financial Company
Incorporated under the Companies Act, 1956,
Having its registered office at The Motilal
Oswal Tower, Rahimutullah Sayani Road,
Prabhadevi, Mumbai-400025, Maharashtra,
Though the authorized signatory
Shri. Bhagwati Prasad Bajoria,
Son of (Late) K.L.Bajoria,
Resident of Mani Bhawan, Lower Police Bazaar,
Shillong-793001, Meghalaya.
                                                                ...Petitioner
               -Versus-
Messrs Green Valley Industries Ltd.,
A company incorporated under the
Companies Act, 1956, having its registered
Office at Nongsning, P.O. Chiehruphi,
P.S.Khliehriat, District East Jaintia Hills,
Meghalaya.
                                                              ...Respondent

Coram:

Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:

For the Petitioner/Applicant(s) : Mr. S.Chakrawarty, Sr. Adv. with Mr. E.Laloo, Adv.

For the Respondent(s) : Mr. K.Paul, Sr. Adv. with

2024:MLHC:697

Mr. S.Thapa, Adv.

Ms. B.Kharwanlang, Adv.

In view of the judgment and order dated 05-08-2024, passed in CRP. No. 20 of 2021, this Misc. case also stands disposed of.

Judge

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