Md Salatur Rahman vs State Of Manipur; & Ors
2022 Latest Caselaw 518 Mani

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                                                                                         Item No. 10
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SANDEE SANDEEP    SINGH


P SINGH
        Date: 2022.11.18
        15:45:06 +05'30'            IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                                             W.A. No. 106 of 2022

                           MD Salatur Rahman
                                                                                        Appellant
                                                  Vs.

                           State of Manipur; & Ors.
                                                                                   Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

18.11.2022 Sanjay Kumar (C.J.):

Ms. G. Pushpa, learned counsel, appears for the appellant.

Mr. Lenin Hijam, learned Advocate General, Manipur, appearing for the

State authorities, seeks some more time to ascertain whether an enquiry was

undertaken pursuant to the directions of the learned Judge in paras 32(iv) & (v)

of the judgment under appeal.

Post on 02.12.2022.

                                     JUDGE                      CHIEF JUSTICE
       Sandeep




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