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Zee Entertainment Enterprises Limited vs Bharat Sanchar Nigam Limited
2025 Latest Caselaw 715 Mad

Citation : 2025 Latest Caselaw 715 Mad
Judgement Date : 2 July, 2025

Madras High Court

Zee Entertainment Enterprises Limited vs Bharat Sanchar Nigam Limited on 2 July, 2025

Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
                                                                                      C.S.(Comm.Div.) No.97 of 2025

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 02.07.2025

                                                           CORAM

                          THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY

                                          C.S.(Comm.Div.) No.97 of 2025
                                          and O.A.Nos.373 & 374 of 2025


                     Zee Entertainment Enterprises Limited
                     18th Floor, A Wing, Marathon Futurex,
                     N.M.Joshi Marg, Lower Parel
                     Mumbai 400 013
                     And also branch office at
                     No.33B, Olympia Platina, 2nd Floor,
                     SIDCO Industrial Estate,
                     Chennai – 600 032.
                     Represented by its Power Agent
                     Mr.Akshay Mahadik                                                              ... Plaintiff
                                                         -vs-


                     1.Bharat Sanchar Nigam Limited,
                       Bharat Sanchar Bhavan,
                       Harish Chandra Mathur Lane,
                       Janpath, New Delhi - 110 001.

                     2.Mahanagar Telephone Nigam Ltd.,
                       5th Floor, Mahanagar Doorsanchar Sadan,
                       9, CGO Complex, Lodhi Road,
                       New Delhi 110003.



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                                                                                      C.S.(Comm.Div.) No.97 of 2025

                     3.Bharti Airtel Limited,
                       Bharti Crescent 1, Nelson Mandela Road,
                       Vasant Kunj, Phase II,
                       New Delhi - 110 070.

                     4.Hathway Cable & Datacom Limited,
                       802, 8th Floor, Interface – 11,
                       Link Road, Malad West,
                       Mumbai, Maharashtra – 400 064.

                     5.Tata Communication Limited,
                       Tower 4, 4th to 8th Floor,
                       Equinox Business Park, LBS Marg,
                       Kurla (W) Mumbai 400 070.

                     6.Vodafone India Limited,
                       Suman Tower, Plot No.18,
                       Sector - 11, Gandhinagar,
                       Gujarat 382011.

                     7.Idea Cellular Limited,
                       Suman Tower, Plot No.18,
                       Sector 11, Gandhinagar,
                       Gujarat - 382 011.

                     8.Tata Teleservices Ltd.,
                       10th Floor, Tower I, Jeevan Bharati,
                       124 Connaught Circus,
                       New Delhi 110001.

                     9.GTPL Hathway Ltd.
                       202, 2nd Floor, Sahajanand
                       Shopping Center, Opp. Swaminarayan Temple,
                       Shahibaugh, Ahmedabad - 380004.



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                                                                                      C.S.(Comm.Div.) No.97 of 2025

                     10.Tikona Digital Networks Private Limited
                        Office 3A, 3rd Floor “Corpora”,
                        LBS Marg, Bhandup (West), Mumbai - 400 078.

                     11.BG Broadband India Private Limited,
                        Plot No.54, Marol Industrial Cooperative Area,
                        Off. Andheri Kurla Road,
                        Andheri (East), Mumbai 400 059.

                     12.Sify Technologies Limited,
                        2nd Floor, "TIDEL PARK",
                        No.4, Canal Bank Road,
                        Chennai - 600 113.

                     13.Siti Broadband Services Pvt. Ltd.,
                        B-10, Lawrence Road, Industrial Area,
                        New Delhi North West
                        DL 110035 IN.

                     14.You Broadband & Cable India Ltd,
                        2nd and 3rd Floor, IQARA Centre,
                        Near Gujarat Gas Circle,
                        Adajan - Hazaria Road,
                        Surat - 395009.

                     15.Asianet Satellite Communications,
                        2A, II floor, Leela Infopark,
                        Technopark Limited, Kazhakkoottam,
                        Thiruvananthapuram, Kerala - 695 581.

                     16.Data Infosys Limited,
                        Station Road, Durgapura,
                        Jaipur 30.

                     17.Readylink Internet Services Limited,
                        Galaxy, Plot no.7, Sakhthi Colony,

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                                                                                      C.S.(Comm.Div.) No.97 of 2025

                          RK Puram, Ganapathy,
                          Coimbatore - 641 006.

                     18.Nettlinx Limited,
                        5-9-22, 3rd floor,
                        My Home Sarovar Plaza,
                        Secretariat Road, Saifabad,
                        Hyderabad - 500 004.

                     19.City Online Services Limited,
                        701, 7th Floor,
                        Aditya Trade Center, Ameerpet,
                        Hyderabad - 500 038.

                     20.Pioneer eLabs Limited,
                        Pioneer Towers, 7th Floor,
                        Plot No.16, Survey No.64,
                        Software Unit Layout,
                        APIIK, i-Tech City, Madhapur,
                        Hyderabad: 500 080.

                     21.AT & T Global Network Service India Pvt. Ltd.,
                        13th floor, 1305-06, Mohan Dev House,
                        13, Tolstoy Marg,
                        New Delhi - 110 001.

                     22.Southern Online Bio Technologies Limited,
                        Flat no.A3, 3rd floor, Office block,
                        Samrat Complex, Saifabad,
                        Hyderabad - 500 004.

                     23.Reliance JioInfocomm Limited
                        9th Floor Maker Chambers IV,
                        222, Nariman Point, Mumbai 400 021.



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                                                                                      C.S.(Comm.Div.) No.97 of 2025

                     24.Limras Eronet Broadband Services Private Limited,
                        Doshi Towers. First Floor,
                        #156, Poonamalle High Road,
                        Kilpauk, Chennai - 600 010.

                     25.RS Broadband Service India Private Limited,
                        Doshi Towers, First Floor,
                        Old # 156, New # 205,
                        Poonamalle High Road,
                        Kilpauk, Chennai 600010.

                     26.Spectra ISP Networks Pvt. Ltd.,
                        Plot No.21-22, 3rd Floor,
                        Udyog Vihar, Phase IV,
                        Gurgaon - 122 015.

                     27.Essel Shyam Communications Ltd.,
                        1121, Hemkunt Chambers, 11th Floor,
                        89, Nehru Place New Delhi - 110019, India.

                     28.Five Network Solution (I) Ltd.,
                        A/301-303, Everest Grande,
                        Mahakali Caves Road,
                        Andheri East, Mumbai 400 093.

                     29.Atria Convergence Technologies Limited,
                        No.17/68, Chevalier Shivaji Ganesan Street,
                        New Colony, T.Nagar,
                        Chennai 600017.

                     30.Action Lane,
                        No.16, No.1A Kalpana Apartments,
                        1st Street, Above Padmanaba Nagar Electricity Board,
                        Adyar, Chennai - 600 020.



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                                                                                            C.S.(Comm.Div.) No.97 of 2025

                     31.Jak Communications Pvt Ltd.,
                        No.4, J Block, Near 6th Avenue,
                        Anna Nagar East,
                        Chennai - 600 102.

                     32.C32 Cable Net Pvt. Ltd.
                        Old No.284, New No.204,
                        Shanmugam Salai, Royapettah,
                        Chennai - 600 014.

                     33.Thamizhaga Cable TV Communications Pvt Ltd.
                        No.9 A/5, Club Road, Near Mittai Shop,
                        Chetpet, Chennai - 600 031.                                                   ... Defendants



                     PRAYER:             Plaint filed under Order VII Rule I of Civil Procedure Code,

                     1908 And Order IV Rule 1 of the Original Side Rules, 1956 Read with

                     Sections 51, 52, 55 and 62 of the Copyright Act, 1957 and the Copyright

                     (Amendment) Act, 2012 and Section 7 of the Commercial Courts Act, 2015,

                     prayed for Judgment and Decree:-



                                  (a) A permanent injunction restraining the defendants 1 to 29 or any

                     other person or such other websites which are discovered by the plaintiff

                     after the release of the movie infringing the cinematographic film

                     "PHULE" and said Work be directed to block all websites / web pages and


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                                                                                            C.S.(Comm.Div.) No.97 of 2025

                     future websites (including their prefix and suffix) and those Non -

                     Complaint websites mentioned in Schedule-A hosting contents that relate to

                     plaintiff's copyright protected cinematographic film "PHULE" in any

                     manner, thereby restraining the unauthorized copying, transmission,

                     communication or make available or display or release or show or upload or

                     download or exhibit or play and / or in any manner communicate in and / or

                     through their services immediate of receipt of details of such infringing

                     websites / webpages in writing;



                                  (b) A permanent injunction restraining the Defendants 30 – 33 or any

                     other person or entity from infringing the cinematographic film "PHULE"

                     by themselves, their partners / proprietor / directors, heirs, representatives,

                     successors in business, assigns, distributors, agents, servants or anyone

                     claiming through them or under them from infringing the plaintiff's

                     copyrighted cinematographic film "PHULE" by copying, recording,

                     reproducing or allowing camcording or allowing others to transmit,

                     communicate or make available or distributing or duplicating or displaying

                     or releasing or showing or uploading or downloading or exhibiting or


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                                                                                               C.S.(Comm.Div.) No.97 of 2025

                     playing and / or in any manner whatsoever from communicating the

                     cinematographic film "PHULE" and said Work without a proper license

                     from the Plaintiff or in any other manner which would violate / infringe the

                     plaintiff's copyrighted cinematographic film "PHULE" through different

                     mediums including but not limited to CD, DVD, Blu-ray disc, VCD, Cable

                     TV, Direct to home services, internet services, multimedia messaging

                     services, pen drives, hard drives, tapes, DAS, satellite, Conditional Access

                     Systems or in any other medium / manner whatsoever;



                                  (c) For costs of the suit.



                                  For Plaintiff              : Mr.G.Praveen Rajesh
                                                               for M/s.P.K.Law Firm

                                  For Defendants             : Mr.P.J.Rishikesh for D3
                                                               D6 to D8 – No Appearance
                                                               D1 to D3, D6, D7, D9, D19, D12, D15, D18,
                                                               D19, D21, D22, D24 to D26 and
                                                               D27 to D28 – summons served
                                                               D4, D5, D8, D10, D10, D14, D17,
                                                               D23, D27 and D28 – service awaited

                                                                 **********



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                                                                                             C.S.(Comm.Div.) No.97 of 2025




                                                              JUDGMENT

Learned counsel for the plaintiff submits that he has been instructed

to withdraw the suit. He has made an endorsement for the said purpose.

2. Therefore, C.S.(Comm.Div.) No.97 of 2025 is dismissed as

withdrawn without any order as to costs. Consequently, the connected

applications are closed.

02.07.2025 rna Index : Yes / No Internet : Yes / No Neutral Citation: Yes / No

https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/07/2025 07:42:42 pm ) C.S.(Comm.Div.) No.97 of 2025

SENTHILKUMAR RAMAMOORTHY,J

rna

C.S.(Comm.Div.) No.97 of 2025 and O.A.Nos.373 & 374 of 2025

02.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/07/2025 07:42:42 pm )

 
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