Thangaselvi vs A.Annadurai Nadar
2023 Latest Caselaw 12739 Mad

                                                                             S.A.No.670 of 2004

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  Dated : 19.09.2023

                                                      CORAM

                              THE HON'BLE MR.JUSTICE KRISHNAN RAMASAMY

                                                  S.A.No.670 of 2004

                     1.Thangaselvi
                     2.Ponselvi
                                                                                 ... Appellants

                                                         -vs-

                     A.Annadurai Nadar
                                                                                ... Respondent


                     PRAYER: Second Appeal filed under Section 100 Code of Civil

                     Procedure against the Judgment and Decree dated 30.11.2001 made in

                     A.S.No.98 of 1998 on the file of the Principal District Judge, Tuticorin

                     reversing the Judgment and Decree dated 19.02.1998 made in O.S.No.

                     478 of 1995 on the file of the Additional District Munsif, Tiruchendur.


                                  For Appellant        ... No appearance




https://www.mhc.tn.gov.in/judis
                     1/3
                                                                              S.A.No.670 of 2004




                                                      JUDGMENT

When the matter is taken up for hearing today, there is no

representation for the appellant. Further, it is seen that the sole

respondent died as early as in the year 2007. However, no steps have

been taken till date. Hence, this Second Appeal is dismissed as abated.

No costs.

19.09.2023 NCC : Yes/No Index : Yes/No Internet: Yes skn

To:

1.The Principal District Judge, Tuticorin.

2.The Additional District Munsif, Tiruchendur.

3.The Section Officer, V.R. Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

S.A.No.670 of 2004

KRISHNAN RAMASAMY, J.

skn

S.A.No.670 of 2004

19.09.2023

https://www.mhc.tn.gov.in/judis