Vasi @ Mayandi Thevar vs Raman Asari
2023 Latest Caselaw 11731 Mad

                                                                                S.A.(MD).No.647 of 2012



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 01.09.2023

                                                        CORAM

                           THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                             S.A.(MD).No.647 of 2012

                     Vasi @ Mayandi Thevar          ... Appellant/Appellant/Plaintiff
                                                         vs.
                     Raman Asari                    ... Respondent/Respondent/Defendant


                     Prayer: Second Appeal filed under Section 100 of the Code of Civil
                     Procedure against the Judgment and Decree dated 18.08.2011 in A.S.No.
                     152 of 2008 on the file of the III Additional Subordinate Judge, Madurai,
                     Camp at Usilampatti, confirming the Judgment and Decree dated
                     31.01.2008 in O.S.No.512 of 1995 on the file of the District Munsif cum
                     Judicial Magistrate No.I, Usilamptti.

                                   For Appellant    :        Mr.T.R.Jeyapalam

                                   For Respondent   :        No Appearance




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https://www.mhc.tn.gov.in/judis
                                                                                   S.A.(MD).No.647 of 2012



                                                         JUDGMENT

When the matter is taken up for hearing, it is noted that the sole

appellant as well as the sole respondent died. To bring on their legal heirs

on record necessary civil miscellaneous petitions have been filed. But, it

was allowed to be dismissed for default by the order dated 17.08.2019.

Thereafter, no steps have been taken in this case till now. Therefore, this

second appeal is dismissed abated. No costs.

01.09.2023

NCC:Yes/No Index:Yes/No Speaking/Non-speaking order

TM

To

1.The III Additional Subordinate Judge, Madurai, Camp at Usilampatti.

2.The District Munsif cum Judicial Magistrate No.I, Usilamptti.

3.The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.(MD).No.647 of 2012

KRISHNAN RAMASAMY, J.

TM

S.A.(MD).No.647 of 2012

01.09.2023

https://www.mhc.tn.gov.in/judis