Narendra Barman vs The State Of Madhya Pradesh
2025 Latest Caselaw 12325 MP

Citation : 2025 Latest Caselaw 12325 MP
Judgement Date : 13 December, 2025

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Madhya Pradesh High Court

Narendra Barman vs The State Of Madhya Pradesh on 13 December, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

         NEUTRAL CITATION NO. 2025:MPHC-JBP:66100




                                                                 1                         MCRC-21250-2023
                                IN     THE       HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                     BEFORE LOK ADALAT
                                             HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                              &
                                             SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                    ON THE 13th OF DECEMBER, 2025
                                               MISC. CRIMINAL CASE No. 21250 of 2023
                                              NARENDRA BARMAN AND OTHERS
                                                         Versus
                                        THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                Parties through their counsel.

                                                                     ORDER

The applicant has filed the present petition for quashing of the proceedings and the order dated 03/02/2023 passed in Criminal Case No.RCT/48/2023.

As per the report sent by learned Principal District and Sessions Judge, Mandla and appended herewith, said RCT has been finally decided by the trial Court vide judgment dated 05/09/2024, hence the present petition is become rendered infructuous.

Accordingly, this petition is disposed of as having been rendered infructuous.





                                   (VIVEK AGARWAL)                                 (ADITYA ADHIKARI)
                                       MEMBER                                           MEMBER
                           ts

NEUTRAL CITATION NO. 2025:MPHC-JBP:66100

2 MCRC-21250-2023