Giriraj Rajput vs The State Of Madhya Pradesh
2024 Latest Caselaw 21339 MP

Madhya Pradesh High Court

Giriraj Rajput vs The State Of Madhya Pradesh on 6 August, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                1                                CRR-139-2024
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                          CRR No. 139 of 2024
                                              (GIRIRAJ RAJPUT Vs THE STATE OF MADHYA PRADESH )



                         Dated : 06-08-2024
                                  Shri Prateek Maheshwari, counsel for the petitioner.
                                  Shri Vaibhav Jain, counsel for the respondent.

Learned counsel for the respondent is directed to file a detailed parawise reply.

Learned counsel for the petitioner shall supply copy of judgments and

citations to the counsel for the respondent during the course of the day.

List after two weeks.

                         (SUSHRUT ARVIND DHARMADHIKARI)                       (DUPPALA VENKATA RAMANA)
                                   JUDGE                                                JUDGE


                         vidya