Hardev Yadav vs Meghraj
2023 Latest Caselaw 20148 MP

Madhya Pradesh High Court

Hardev Yadav vs Meghraj on 30 November, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        CRR No. 1486 of 2023
                                                 (HARDEV YADAV Vs MEGHRAJ AND OTHERS)

                           Dated : 30-11-2023
                                 Shri S.K.Jaiswal - Advocate for applicants.

                                 Respondents No.1 to 5 not yet call.

Shri Ajay Tamrakar - Panel Lawyer for respondent No.6/State.

Heard on IA No.9770 of 2023, application for exemption of legible copy/typed copy of judgment.

For the reason mentioned in the application, IA No.9770/2023 is allowed and default pointed out by the Office is hereby ignored.

Let issue notices to respondents No.1 to 5 on payment of process fee within seven working days.

List along with CRA No.395 of 2023 after two weeks.

(ROOPESH CHANDRA VARSHNEY) JUDGE

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