Kashinath Sahu vs Zibrail Hussainj @ Irfan
2023 Latest Caselaw 19018 MP

Citation : 2023 Latest Caselaw 19018 MP
Judgement Date : 8 November, 2023

Madhya Pradesh High Court

Kashinath Sahu vs Zibrail Hussainj @ Irfan on 8 November, 2023

Author: Duppala Venkata Ramana

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      MA No. 1350 of 2023
                                        (KASHINATH SAHU Vs ZIBRAIL HUSSAINJ @ IRFAN AND OTHERS)

                          Dated : 08-11-2023
                                Mr. Bhanu Pratap Yadav - Advocate for the appellant.

                                Learned counsel for the appellant stated        that   the injured sustained
                          injuries in road traffic accident and filed the application seeking compensation.
                          After adjudication, Tribunal awarded meager amount which is contrary to
                          judgment of Hon'ble the Apex Court and challenging the award, the present

                          appeal has been filed seeking compensation along with I.A. No.3618/2023 for
                          condonation of delay of 275 days.
                                Perused the application.
                                Cause shown in the application appears to be justified and accordingly,
                          I.A. No.3618/2023 is allowed.
                                Issue notice to respondents No.1 to 3 on payment of process fee within

7 working days.

In addition, upon payment of requisites, Humdast notice be handed over to learned counsel for the appellant for service of notice upon the respondents

No.1 to 3.

Learned counsel for the appellant to file proof with regard to service of notice to respondents No.1 to 3.

However, learned counsel for the appellant is directed to file translated copy of impugned award.

Post the matter on 12.12.2023 for hearing.

(DUPPALA VENKATA RAMANA) Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 09-Nov-23 10:25:20 AM

JUDGE RC

Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 09-Nov-23 10:25:20 AM