Citation : 2023 Latest Caselaw 9343 MP
Judgement Date : 21 June, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 2496 of 2022
(THE STATE OF MADHYA PRADESH AND OTHERS Vs M/S VIGYASHREE INFRASTRUCTURE LTD.)
Dated : 21-06-2023
Shri Vivek Sharma - Dy. A.G. for the petitioners/State.
Shri Aman Bajpai - Advocate for the respondent.
To enable this Court to adjudicate the matter, let records of the Tribunal in Case No.98/2014 be requisitioned.
Learned counsel for petitioners/State submits that the issue involved
herein is covered by the judgment annexed as Annexure P/12.
Learned counsel for respondent is directed to seek instructions in the matter and argue the case on the said point on the next date of hearing.
List in the week commencing 10.07.2023.
(SHEEL NAGU) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
Shub
Signature Not Verified
Signed by: SHUBHAM
THAKKER
Signing time: 22-06-2023
16:45:15
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