Abhishek Kumar Singh vs Smt. Devki Singh
2023 Latest Caselaw 566 MP

                                            1
              IN        THE     HIGH COURT OF MADHYA PRADESH
                                     AT JABALPUR
                                       BEFORE
                    HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)
                                  ON THE 10 th OF JANUARY, 2023
                              MISC. CRIMINAL CASE No. 21729 of 2016

            BETWEEN:-
            1.      ABHISHEK KUMAR SINGH S/O SHRI ASHOK
                    KUMAR SINGH, AGED ABOUT 30 YEARS, 80,
                    JHUGGI    BASTI,    BALLABH     NAGAR,
                    JAHANGIRABAD, BHOPAL (MADHYA PRADESH)

            2.      ASHOK KUMAR SINGH S/O SHRI OMVEER SINGH,
                    AGED ABOUT 56 YEARS, OCCUPATION: RETIRED
                    GOVT. EMPLOYEE R/O C95 OLD MINAL
                    RESIDENCY BHOPAL (MADHYA PRADESH)

            3.      ANVESH SINGH S/O SHRI SUKHPAL SINGH, AGED
                    ABOUT    49    YEARS, OCCUPATION:   GOVT.
                    EMPOLYEE R/O E-39 MINAL RESIDENCY BHOPAL
                    (MADHYA PRADESH)

            4.      SMT. SUSHIL JAKHAND W/O ANVESH SINGH,
                    AGED ABOUT 47 YEARS, OCCUPATION: GOVT.
                    EMPOLYEE R/O E-39 MINAL RESIDENCY BHOPAL
                    (MADHYA PRADESH)

            5.      SMT. KULVANTI W/O OMVEER SINGH, AGED
                    ABOUT 76 YEARS, R/O VILLAGE SEVANIYA GOND
                    BHADBHADA     ROAD      BHOPAL   (MADHYA
                    PRADESH)

            6.      OMVEER SINGH S/O LATE GULAL SINGH, AGED
                    ABOUT 78 YEARS, OCCUPATION: RETIRED GOVT.
                    EMPLOYEE R/O VILLAGE SEVANIYA GOND
                    BHADBHADA     ROAD     BHOPAL    (MADHYA
                    PRADESH)

                                                                  .....APPLICANTS
            (NONE)

Signature NotAND
             Verified
Signed by: KAFEEL
AHMED ANSARISMT. DEVKI        SINGH W/O ABHISHEK SINGH, AGED
Signing time: 12-01-2023
18:13:22         ABOUT   30    YEARS, H.NO 39, SINDHI COLONY,
                                           2
               SULTANPUR, RAISEN (MADHYA PRADESH)

                                                                                  .....RESPONDENT
               (BY SHRI M.K. LODHI - ADVOCATE)

                           This application coming on for admission this day, the court passed the
               following:
                                                        ORDER

From perusal of report dated 17.11.2022 received from learned Principal District & Sessions Judge, Bhopal it reveals that MJCR No.1227/2013 has been decided on the basis of compromise vide judgment dated 19.01.2018.

Since, the case has already been decided by the learned trial Court, nothing survive to be adjudicated.

Accordingly the present petition is dismissed as rendered infructuous.

(RAJENDRA KUMAR (VERMA)) JUDGE kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 12-01-2023 18:13:22