Jagannath Prasad (Dead) Th: Lrs:- ... vs Ashok Kumar
2023 Latest Caselaw 1363 MP

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                   IN THE HIGH COURT OF MADHYA PRADESH
                                AT GWALIOR
                                   SA No. 39 of 2014
         (JAGANNATH PRASAD (DEAD) TH: LRS:- KAUSHALYABAI AND OTHERS Vs ASHOK KUMAR)

   Dated : 23-01-2023
           Shri Rohit Bansal, learned counsel for the appellants.

           Shri K.N.Gupta, learned Senior Counsel with Ms.Ayushi Pophli, learned
   counsel for the respondent.

Heard on I.A.No.249/2013, an application filed on behalf of the respondent for urgent hearing of the appeal.

It is submitted by the learned counsel for the respondent that the suit for

declaration and possession was filed as far as back in the year 2008. The instant appeal by the defendant/appellant is against confirming the judgment and decree of the appellate court. More than 8 years has passed by since the appeal is pending consideration. Respondent is a senior citizen. Hence, prayer is made for expediting the hearing of the appeal.

Prayer allowed.

Post the appeal for final hearing in the week commencing 01.03.2023. I.A.249/2013 is disposed of accordingly.

(ROHIT ARYA) JUDGE

SP

SANJEEV KUMAR PHANSE 2023.01.24 18:21:44 +05'30'